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State of Bihar - Section

Section 10 in Secretary, Bihar Gram Katchahry (Employment, Service Conditions and Duties) Rules, 2007

10. Functions and responsibilities of the Secretary, Gram Katchahry.

(1)Maintenance or custody of the case register and record register of the cases filed in the Gram Katchahry.
(2)Maintenance and custody of the account book/cash book and other books of the Gram Katchahry.
(3)Presentation of records and registers of cases before the Sarpanch/ Judicial bench and service of notice/summons to the parties of the case.
(4)He/she will be accountable for performance of all the works relating to the Gram Katchahry/judicial bench.
(5)Any other responsibility as may be assigned to him/her from time to time in relation to the business of the Gram Katchahry.