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State of Tamilnadu - Section

Section 3 in Tamil Nadu Town Panchayat Office Assistants and Menials (Leave) Rules, 1988

3. Definition.

(1)Office Assistant of the Town Panchayat referred to herein shall mean and include all services in the appointments specified in the Tamil Nadu Town Panchayat Establishment (Qualification and Recruitment of Basic Servants) Rules, 1988, who are borne on a regular time scale of pay.
(2)The "Menials" of the Town Panchayat referred to herein shall mean and include all full time services in the following appointments which are not borne on a regular time scale of pay but on fixed pay at the prevailing market rates: