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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(1)(b) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(b)For Non-entitled persons accommodated under Rule 7 Special Circuit Houses/Circuit Houses at Puri, Gopalpur, Cuttack and Bhubaneswar.