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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(1) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(1)Persons accommodated in the Circuit House/Bungalow shall pay rent at the following rate for each room :I. In respect of the Circuit Houses
(a)[For entitled persons specified in Rules 5 & 6 [Substituted vide O.G.E. No. 378 dated 17.3.2004.]
  Existing rent per room Revised rent per room
Per day .. Rs. 5.00 Rs. 20.00 per day or part thereof
For less than 12 hours .. Rs. 2.50 Rs. 20.00
For less than 6 hours .. No rent Rs. 20.00
(b)For Non-entitled persons accommodated under Rule 7 Special Circuit Houses/Circuit Houses at Puri, Gopalpur, Cuttack and Bhubaneswar.
  Rs. 40.00 Rs. 200.00 per day or part thereof
Other Special Circuit Houses/Circuit Houses.
  Rs. 40.00 Rs. 125.00 per day or part thereof]
(c)[ In addition to the normal charges mentioned above, Rs. 5 and Rs. 25 shall be charged extra towards A.C. charges for each 24 hours or part thereof in respect of entitled persons and non-entitled persons respectively.] [Added vide O.G.E.No. 1159/10.8.1988.]
(d)[ Persons entitled to occupy Circuit Houses under Rules 5 & 6 on private visit [Substituted vide O.G.E. No. 378 dated 17.3.2004.]
  Existing rent per room Revised rent per room
  Rs. 20.00 Rs. 60.00 per day or part thereof
(e)For ex-Members of Parliament and ex-Members of Orissa Legislative Assembly
    Revised Rent
    Rs. 60.00 per day or part thereof
Rent for A.C. @ Rs. 30.00 per day or part thereof will be charged in addition to the Room Rent, for actual use of A.C. The existing difference in the rent for A.C. in respect of entitled and non-entitled persons is removed in view of the actual expenditure incurred on account of A.C. charges.Further Government have decided to introduce the scheme "User's Fees" in Circuit Houses/Special Circuit Houses only.Accordingly a sum of Rs. 10.00 be charged towards User's Fees per room per day. This charge so collected should be utilised towards up keeping/ maintenance of the concerned Circuit Houses only.The following procedures should be followed to account for the daily collection, retention & utilisation of user's fees :-