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State of Himachal Pradesh - Section

Section 24 in The Himachal Pradesh Police Act, 2007

24. Oath or affirmation on first appointment.

- Every Civil Police Officer on first appointment shall make and subscribe an oath or affirmation in the form set out in Schedule-I to this Act, before the appointing authority or such Gazetted Officers as the State Government may specify by general or special order in this behalf.