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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(10) in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

(10)A candidate who does not wish to be admitted to any of the subjects/courses available at the time of his/her counselling, may give "opt for waiting" option in writing and his/her name will be placed in order of merit. If any seat falls vacant on or before the last date of admissions in any Medical Colleges in any subject, the name of such candidate shall be considered on the basis of merit at the time of allotment of vacancies arising due to any reason for admission of the said category at subsequent counselling, if any.