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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttarakhand - Subsection

Section 5(ii) in The Allahabad High Court Private Secretaries (Conditions of Service) Rules, 2001

(ii)Private Secretary Grade-II. - By promotion from amongst Private Secretaries Grade-I who have put in at least five years continuous service (including temporary and officiating service) as Private Secretary Grade-I on the first day of July of the year of recruitment.