Section 5 in The Allahabad High Court Private Secretaries (Conditions of Service) Rules, 2001
5. Source of appointment to various promotional posts.
- Appointment to the various categories of promotional posts in the service shall be made from the following sources, namely:-(i)Private Secretary Grade-I. - By promotion from amongst permanent Personal Assistants having to their credit, on the first day of July of the year of recruitment, a minimum period of ten years continuous service, including temporary and officiating service, as Personal Assistant in the establishment of the High Court.(ii)Private Secretary Grade-II. - By promotion from amongst Private Secretaries Grade-I who have put in at least five years continuous service (including temporary and officiating service) as Private Secretary Grade-I on the first day of July of the year of recruitment.(iii)Private Secretary Grade-III. - By promotion from Private Secretary Grade-II(iv)Private Secretary Grade-IV. - By promotion from Private Secretary Grade-III
