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State of Rajasthan - Section

Section 5 in Rajasthan Electricity Regulatory Commission (Annual Statement of Accounts) Rules, 2006

5. Forms and Contents of the Annual Statement of Accounts.

- (i) The annual statement of Accounts of the Commission will consist of the following statement of Accounts:
(a)Receipts and payments account in such form as specified in Annexure-I.
(b)Income and expenditure Accounts in such form as specified in Annexure-II.
(c)Balance sheet in such form as specified in Annexure-III.
(ii)The receipts and payment Accounts, income and expenditure Account and balance sheet forming part of the annual statement of Accounts of the Commission will contain schedule-X, Y and Schedule 1 to 5 and A to J respectively.