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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(c) in Rajasthan Electricity Regulatory Commission (Annual Statement of Accounts) Rules, 2006

(c)Balance sheet in such form as specified in Annexure-III.
(ii)The receipts and payment Accounts, income and expenditure Account and balance sheet forming part of the annual statement of Accounts of the Commission will contain schedule-X, Y and Schedule 1 to 5 and A to J respectively.