Section 2(1) in The Indian Forest Service (Appointment by Competitive Examination) Regulations, 1967
(1)In these regulations, unless the context otherwise requires,-(a)'available vacancies' means the vacancies in the Service which, as determined by the Central Government under the provisions of sub-rule (3) of rule 4 of the Recruitment Rules, are to be filled on the results of an examination;(b)'examination' means a competitive examination for recruitment to the Service held under sub-rule (1) of rule 7 of the Recruitment Rules;(c)'list' means the list of candidates prepared under regulation 7;(d)'Recruitment Rules' means the Indian Forest Service (Recruitment) Rules, 1966.
