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Union of India - Section

Section 2 in The Indian Forest Service (Appointment by Competitive Examination) Regulations, 1967

2. Definitions.

(1)In these regulations, unless the context otherwise requires,-
(a)'available vacancies' means the vacancies in the Service which, as determined by the Central Government under the provisions of sub-rule (3) of rule 4 of the Recruitment Rules, are to be filled on the results of an examination;
(b)'examination' means a competitive examination for recruitment to the Service held under sub-rule (1) of rule 7 of the Recruitment Rules;
(c)'list' means the list of candidates prepared under regulation 7;
(d)'Recruitment Rules' means the Indian Forest Service (Recruitment) Rules, 1966.
(2)All other words and expressions used but not defined in these regulations shall have the meanings respectively assigned to them in the Recruitment Rules.