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[Cites 0, Cited by 0] [Section 31L] [Entire Act]

State of Karnataka - Subsection

Section 31L(2) in The Karnataka Minor Mineral Concession Rules, 1994

(2)Every such Register referred to in Sub-Rule (1) shall be open to inspection by any person on a written request and payment of Rupees one hundred and at the discretion of the competent authority.