Section 31L in The Karnataka Minor Mineral Concession Rules, 1994
31L. Register of Notification and Quarrying Lease.
- The Director shall cause to be maintained the following Registers, namely:-(i)Register of Notification for quarrying leases in FORM-QLN.(ii)Register of Quarrying Leases executed in Form QL with area, sketches appended.(2)Every such Register referred to in Sub-Rule (1) shall be open to inspection by any person on a written request and payment of Rupees one hundred and at the discretion of the competent authority.
