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[Cites 0, Cited by 0] [Section 188(2)] [Section 188] [Entire Act]

State of Goa - Subsection

Section 188(2)(d) in The Goa, Daman And Diu Land Revenue Code, 1968

(d)if the first appeal was filed under clause (e) or (f) of sub-section (1), to the Tribunal.