Section 1 in The Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Rules, 1976
1. Short title, extent and commencement.
(1)These rules may be called "The Orissa Reservation of Vacancies in Posts and Services (for Schedule Castes and Scheduled Tribes) Rules, 1976."(2)They shall come into force at once.
