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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(1) in The Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Rules, 1976

(1)These rules may be called "The Orissa Reservation of Vacancies in Posts and Services (for Schedule Castes and Scheduled Tribes) Rules, 1976."