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Madhya Pradesh High Court

Hari Narayan vs State Of M.P. & Anr on 11 February, 2026

1 SA-950-2003 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 950 of 2003 (HARI NARAYAN Vs STATE OF M.P. & ANR ) Dated : 11-02-2026 Shri Pravesh Gupta - new proposed counsel for the appellant.

This case is posted for consideration of I.A.No.2784/2026 which is an application for change of counsel filed on 03.02.2026 alongwith an affidavit and Vakalatnama of appellant.

The former Counsel has neither appeared to oppose the application nor filed any written objection.

Therefore, application is allowed and appellant is permitted to change the counsel and to engage new counsel.

(REGISTRAR (J-I)) Signature Not Verified Signed by: ANIL KUMAR Signing time: 2/12/2026 6:28:35 PM