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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(3) in Civil Services (Departmental Examination), Punjab Rules, 2014

(3)All members of service shall qualify the examination in higher grade within a period of two years, which shall commence, -
(a)in the case of Indian Administrative Services officers, from the date of their joining in the State; and
(b)in the case of Punjab Civil Service officers, from the date of their joining in the Punjab Civil Services (Executive Branch); and]