Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(3)(b) in Civil Services (Departmental Examination), Punjab Rules, 2014 (b)in the case of Punjab Civil Service officers, from the date of their joining in the Punjab Civil Services (Executive Branch); and]