Himachal Pradesh High Court
Desh Raj vs . Hpsebl And Others on 27 March, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Desh Raj vs. HPSEBL and others .
CWP No. 1477 of 2023 27.03.2023 Present: Mr. Devender K. Sharma, Advocate for the petitioner.
Mr. Surinder Saklani, Advocate for respondents No. 1 to 3.
CWP No. 1477/23 & CMP No. 2931/23 this stage.
r to Notice confined to respondents No. 1 to 3 at Mr. Surinder Saklani, learned counsel appears and waives service of notice on behalf of respondents No. 1 to 3.
List on 1st April, 2023, when record of D.O. Note No. 10731 dated 23.02.2023 along-with record of transfer, be produced for our perusal.
Till then, status quo be maintained.
( Tarlok Singh Chauhan ) Judge March 27, 2023 ( Virender Singh ) (naveen) Judge ::: Downloaded on - 27/03/2023 20:36:22 :::CIS