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State of Rajasthan - Section

Section 17 in Rajasthan Muslim Wakf Regulations, 1964

17. Minutes.

(1)The minutes of every meeting together with the names of members present shall be recorded by the Secretary in Hindi or Urdu in a book specially kept for the purpose and signed by the Chairman at the meeting and also by the Secretary.
(2)Protests or dissents shall be handed over to the Chairman before conclusion of the meeting at which a resolution protested against was passed.
(3)A protest or dissent duly made shall be recorded in the minutes.