Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Maharashtra - Subsection Section 28(b) in The Maharashtra Air (Prevention and Control of Pollution) Rules, 1983 (b)to collect and analyse or test such samples of air or emission as it may consider necessary and to communicate the result to the Board;
