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State of Maharashtra - Section

Section 28 in The Maharashtra Air (Prevention and Control of Pollution) Rules, 1983

28. Functions of State Air Laboratory.

- The functions of the State Air Laboratory shall be .-
(a)to analyse or test the sample of air or emission submitted to it under section 26 by the Board or any officer empowered by the Board in this behalf and to communicate to the Board or such officer as the case may be, result of such analysis or test;
(b)to collect and analyse or test such samples of air or emission as it may consider necessary and to communicate the result to the Board;
(c)to analyse or test any such samples delivered to it by any person other than the Board or any officers, if it considers such analysis or test necessary and to communicate the result of such analysis to such person and to the Board.