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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Madhya Pradesh - Subsection

Section 71(1) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(1)If at any time during the market year it appears to the Market Committee that the income of the Market Committee Fund during the same year will not suffice to meet the expenditure sanctioned in the budget estimate of that year it shall be incumbent on the Market Committee forthwith to sanction any measure which they may consider necessary for proportioning the year's income to the expenditure.