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State of Madhya Pradesh - Section

Section 71 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

71. Power of the Market Committee to release its income and expenditure during the market year.

(1)If at any time during the market year it appears to the Market Committee that the income of the Market Committee Fund during the same year will not suffice to meet the expenditure sanctioned in the budget estimate of that year it shall be incumbent on the Market Committee forthwith to sanction any measure which they may consider necessary for proportioning the year's income to the expenditure.
(2)For the purpose of sub-rule (1), the Market Committee may either diminish the sanctioned expenditure of the year, so far as it may be possible to do so with due regard to all the requirements of the Act, or have recourse, subject to the conditions and limitations prescribed under the Act, to an increase of the rate, or adopt all or any of those methods.