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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(k) in Jharkhand Child Development Non-Gazetted Personnel Recruitment and Service Conditions Rules, 2006

(k)"Project" means the Child Development Project.
(I)"Year of Recruitment" means the period of 12 month's time starting from the 1st January of a calendar year.