State of Jharkhand - Act
Jharkhand Child Development Non-Gazetted Personnel Recruitment and Service Conditions Rules, 2006
JHARKHAND
India
India
Jharkhand Child Development Non-Gazetted Personnel Recruitment and Service Conditions Rules, 2006
Rule JHARKHAND-CHILD-DEVELOPMENT-NON-GAZETTED-PERSONNEL-RECRUITMENT-AND-SERVICE-CONDITIONS-RULES-2006 of 2006
- Published on 22 May 2006
- Commenced on 22 May 2006
- [This is the version of this document from 22 May 2006.]
- [Note: The original publication document is not available and this content could not be verified.]
1. Short title and commencement.
- These Rules will be called Jharkhand Child Development Non-Gazetted Personnel Recruitment, Promotion and Service Conditions Rules, 2006. These Rules shall come into force from immediate effect.2. Extent of the service.
- The Jharkhand Child Development Non-Gazetted Personnel Service shall consist of Class-II, III and IV posts of Statistical Officer, Statistical Assistant, Lady Supervisor, Office Superintendent, Accountant, Clerk (Upper Division and Lower Division), Jeep Driver and Peon.3. Definitions.
- Notwithstanding any reference to the contrary, in the context of these Rules:-4. Source of Recruitment and Status of Posts.
5. Procedure of Recruitment.
- Recruitment to Class III posts meant for direct recruitment shall be made through the Commission. Recruitment to the direct recruitment posts of Class IV shall be made by the Divisional Commissioner concerned.6. Reservation.
- Reservation to Scheduled Castes, Scheduled Tribes and Other Backward Classes shall be given as per the Government rules in this regard extant at the time of the recruitment.7. Age.
- The candidate for direct recruitment shall have to fulfil the condition of the prescribed maximum and minimum age limit on the last date of filing application in the calendar year in which the appointing authority publishes the vacancies for direct recruitment. The maximum and minimum age limits shall be as prescribed by the State Government for various categories. An additional relaxation of 5 years shall be provided in the case of Anganwadi Sevika for appointment to the post of Lady Supervisor.8. Disqualifications.
- The character of an applicant for direct recruitment to any post of the Service must be suitable for appointment to Government service and in conformity with the rules laid down in the Government service code rules. Eligibility for appointment to a post shall be governed by the statement/documents/ application produced at the time of appointment and discrepancy/misrepresentation discovered in future in these statements/documents/applications shall render the appointment ab initio void.9. Supervision.
- All extant rules laid down by the Government with regard to supervision shall be applicable.10. Confirmation.
- Confirmation shall be subject to extant Government rules in this regard.11. Seniority.
- Seniority of persons appointed substantively in a post of any class shall be governed by the Government rules prescribed in the matter from time to time.12. Regulation regarding other subjects.
- The rules, regulation and order of the State Government shall govern all matters related to the service of the persons appointed in the Service.13. Service Conditions.
- The service conditions in respect of these posts shall be as prescribed by the State Government for equivalent posts.14. Scope and Limitation.
- Nothing in these Rules shall foreclose reservation or other concessions required to be provided for the Scheduled Castes, Scheduled Tribes and Other Classes in accordance with the orders issued in this respect by the Government from time to time.15. Departmental Examination.
- The rules and regulations regarding departmental examination prescribed by the Government in respect of Government servants shall apply in the case of the officials of the Service.Annexures. - Annexure I contains the names of the Service's posts, their grades and pay-scale as extant on the date on which notification shall be effective.Miscellaneous| 1. Pay Scale- | - | |
| 1. Peon | - | 2550-55-2660-60-3200 |
| 2. Jeep Driver | - | 3050-75-3950-80-4590 |
| 3. Clerk | ||
| (i) LowerDivision Clerk | - | 3050-75-3950-80-4590 |
| (ii)UpperDivision Clerk | - | 4000-100-6000 |
| 4. Accountant | - | 4500-125-7000 |
| 5. Office Superintendent | - | 5500-175-9000 |
| 6. Statistical Assistant | - | 5000-150-8000 |
| 7. Statistical Officer | - | 6500-200-10500 |
| 8. Lady Supervisor | - | 5000-150-8000 |
2. Leave. - Casual leave in respect of all the personnel of the service shall be granted by the Child Development Project Officer/District Programme Officer concerned. These officers shall also sanction earned leave/maternity leave or other leave upto 90 days in the case of all officials except the Statistical Officers mentioned at SI. - 7. Earned leave or other leave above 90 days shall be granted by Dy. Director, Social Welfare. Earned Leave/Maternity leave and other leaves in respect of Statistical Officer mentioned at SI. 7 shall be granted by Secretary, Department of Social Welfare, Women & Child Development.
Annexure-I| SI. | Name of the Post | Grade | Pay Scale |
| 1 | Statistical Officer | II | 6500-10500 |
| 2 | Statistical Assistant | III | 5000-8000 |
| 3 | Lady Supervisor | III | 5000-8000 |
| 4 | Office Superintendent | III | 5500-9000 |
| 5 | Accountant | III | 4500-7000 |
| 6 | Clerk- | ||
| (i) Lower Division | III | 3050-4590 | |
| (ii) Upper Division | III | 4000-6000 | |
| 7 | Jeep Driver | III | 3050-4590 |
| 8 | Peon | IV | 2550-3200 |