Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] State of Punjab - Subsection Section 94(i) in The Punjab Distillery Rules, 1932 (i)Ginger wine, milk punch and medicated wines shall be manufactured and bottled in the compounding room of the distillery in the presence of the Inspector.
