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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Tobacco Board, Rules, 1976

(1)Before a member of the Board goes out of India.
(a)he shall intimate the Secretary the date of his departure from and the date of his expected return to India; and
(b)if he intends to be absent from India for a longer period than six months shall tender his resignation.