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State of Rajasthan - Section

Section 31 in First Statutes of the Jai Narayan Vyas University Jodhpur

31. Annual Report.

(1)The Syndicate shall take all steps to have the annual report of the University prepared under its directions as provided for in the Act and the Statutes for submission to the Senate at least four weeks before the date fixed for the annual meeting of the Senate.
(2)The Syndicate shall take all steps to submit the annual accounts and Balance Sheet of the University, audited in the manner prescribed by the Act and the Statutes, to the Senate and the State Government at least four weeks before the date fixed for the annual meeting of the Senate.