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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(2) in The Tamil Nadu Aquaculture (Regulation) Act, 1995

(2)
(a)The exercise of any power delegated under sub-section (1) shall be subject to such restrictions and conditions as may be specified in such order.
(b)The Director shall also have the power to control and revise the acts or proceedings of any authority or officer so empowered.