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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(2) in The Haryana Prevention of Beggary Rules, 1972

(2)The pattern of uniform and badge of the Head Mukadam and Mukadams shall be selected by the Chief Inspector. The Head Mukadam shall be provided with one pair or sandals and Mukadam with one pair of chappals in a year.