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State of Haryana - Section

Section 16 in The Haryana Prevention of Beggary Rules, 1972

16. Grade system and gratuities.

(1)With a view to encouraging steady behaviour and application to the training provided the following grade system may be employed in a Reception Centre or a Certified Institution as the case may be namely:-
(a)Head Mukadam's grade - Not more than one person from among 10 mukadams, of exceptionally good conduct shall be promoted as Head Mukadam.
(b)Mukadam's grade. - At the head of every working party consisting of 20 inmates there shall be one Mukadam selected from among the inmates who have settled down to the institutional life and whose conduct and progress have been satisfactory.
(2)The pattern of uniform and badge of the Head Mukadam and Mukadams shall be selected by the Chief Inspector. The Head Mukadam shall be provided with one pair or sandals and Mukadam with one pair of chappals in a year.
(3)Promotion or reduction in grade shall be made by the Superintendent.
(4)An inmate who shows satisfactory progress in the training provided for him or whose conduct is good may be paid a gratuity not exceeding five rupees per month.
(5)The amount earned by way of gratuities shall be kept with the Superintendent who shall credit the total amount in the nearest Post Office in Savings account for each inmate. An inmate may spend out of the money at his credit such amount and on such articles, as the Superintendent may consider to be reasonable. On the release of an inmate, the balance, if any, left in his account shall be handed over to him and the account closed.