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[Cites 0, Cited by 0] [Section 345] [Entire Act]

State of Jharkhand - Subsection

Section 345(b) in Civil Court Rules of the High Court of Judicature at Patna

(b)As there is a separate Budget Allotment for the expenditure, the charges should be drawn on separate bills showing the allotment and expenditure up to date of each drawal.