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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Jharkhand - Subsection

Section 46(1) in Bihar Factories Rules, 1950

(1)Where the maximum number of workers working at any one time does not exceed five hundred there shall be at least one urinal for every fifty such workers.
(a)Where the maximum number of workers working at any one time exceeds five hundred, there shall be one urinal for every fifty workers for the first five hundred and one for every hundred thereafter.