Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act] State of Jharkhand - Subsection Section 46(1)(a) in Bihar Factories Rules, 1950 (a)Where the maximum number of workers working at any one time exceeds five hundred, there shall be one urinal for every fifty workers for the first five hundred and one for every hundred thereafter.