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State of Madhya Pradesh - Section

Section 7GA in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

7GA. [ Preparing of long term development plan of Gram Sabha. [Inserted by M.P. Act No. 16 of 2004 (w.e.f. 1-1-2005).]

- The Gram Sabha shall evaluate next ten years approximate fund to be received, and make a ten years' long term plan for village development, with the help of experts and approve the same.
(2)The plan under sub-section (1) shall be prepared keeping in view the land use plan and requirement of basic amenities of Gram Sabha, on priority basis of long term plan through a yearly plan based on the financial resources to be received per year to the Gram Kosh of a Gram Sabha.