Section 7GA(2) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
(2)The plan under sub-section (1) shall be prepared keeping in view the land use plan and requirement of basic amenities of Gram Sabha, on priority basis of long term plan through a yearly plan based on the financial resources to be received per year to the Gram Kosh of a Gram Sabha.
