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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Terrorist Squad) Rules, 2011

(2)Such recommendations shall be forwarded by the Senior most officer in the Squad to the Director General of Police for consideration. The view of the Director General of Police shall be final in the matter.