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State of Rajasthan - Section

Section 14 in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Terrorist Squad) Rules, 2011

14. Induction of exceptionally deserving persons.

(1)Notwithstanding anything contained in these rules, the Committee may propose induction of any person in the Squad in exceptionally deserving cases for reasons to be recorded in writing.
(2)Such recommendations shall be forwarded by the Senior most officer in the Squad to the Director General of Police for consideration. The view of the Director General of Police shall be final in the matter.