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[Cites 0, Cited by 0] [Section 11(13)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(13)(b) in The Orissa Panchayat Samiti Election Rules, 1991

(b)[* * *] [Omitted vide SRO No. 261/2001 Orissa Gazette Extraordinary No. 991 dated 28.5.2001.]