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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(13) in The Orissa Panchayat Samiti Election Rules, 1991

(13)
(a)In case of a contest, the Election Officer shall immediately after the scrutiny, prepare a list of the validly nominated candidates in Form No. 8 and arrange them in alphabetical order in Oriya.
(b)[* * *] [Omitted vide SRO No. 261/2001 Orissa Gazette Extraordinary No. 991 dated 28.5.2001.]
(c)In case the number of contesting candidates exceeds the number of symbols specified by the Government, the Election Officer may allot any other symbol to the candidates :
Provided that such additional symbols shall not, however include any symbols allotted to the political parties by the Election Commission of India.
(d)The symbol so assigned to each candidate shall also be indicated in the list in Form No. 9.