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[Cites 0, Cited by 0] [Section 351] [Entire Act]

State of Odisha - Subsection

Section 351(1) in The Orissa Municipal Corporation Act, 2003

(1)For the purpose of carrying, renewing and repairing water-mains, pipes and ducts within or outside the city, the Commissioner shall have the same powers and be subject to the same restrictions as he has and is subject to under the provisions herein before contained.