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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 23(3) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(3)If any question arises on the decision of a depository as to whether a person is fit and proper, the Board's decision on such question shall be final.