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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2)(viii) in Orissa Pani Panchayat Rules, 2003

(viii)to use water economically and furnish data if required to the Water Resources Department on water use, irrigated area, irrigation efficiency and crop yields;