Section 197(1) in The Indian Post Office Rules, 1933

[Cites 0, Cited by 0] [Section 197] [Entire Act]

(1)The late fee shall ordinarily be chargeable at the following rates:-Inland Postal Articles

Foreach unregistered letter, letter card, postcard or packet	..Rupees two
Foreach registered letter, letter card postcard or packet	..Rupees three

Vide GSR 23 (E) dated 11th January 2002Foreign Postal Articles -

For each letter, air letter, (aerogramme), postcard or packet, whether registered unregistered.

..Rs. 2.00

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