Section 197 in The Indian Post Office Rules, 1933

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Union of India - Section

Section 197 in The Indian Post Office Rules, 1933

197.

(1)The late fee shall ordinarily be chargeable at the following rates:-Inland Postal Articles

Foreach unregistered letter, letter card, postcard or packet	..Rupees two
Foreach registered letter, letter card postcard or packet	..Rupees three

Vide GSR 23 (E) dated 11th January 2002Foreign Postal Articles -

For each letter, air letter, (aerogramme), postcard or packet, whether registered unregistered.

..Rs. 2.00

(2)The Director General may direct that a higher fee than that prescribed by sub-rule (1), but not exceeding rupees three, shall be charged on late letters, letter cards, postcards or packets posted in certain Post offices. RMS offices or sections or on board the steamers or in other special circumstances. All such fees and the circumstances in which they are chargeable shall be notified in the Gazette of India.Vide GSR 23 (E) dated 11th January 2002

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Union of India - Section

Section 197 in The Indian Post Office Rules, 1933

197.