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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(1)The Aadhaar number holder shall be notified by the requesting entity about any authentication, throughemail and/or SMS and/or other digital means and/or paper based acknowledgement about success or failureof authentication on each request. Such notification/acknowledgement shall include requesting entity’s name,date and time of authentication, auth response code, last 4 digits of Aadhaar number and purpose ofauthentication, as the case may be.