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Union of India - Section

Section 10 in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

10. Notification/Acknowledgement of authentication or offline verification to Aadhaar number holder.—

(1)The Aadhaar number holder shall be notified by the requesting entity about any authentication, throughemail and/or SMS and/or other digital means and/or paper based acknowledgement about success or failureof authentication on each request. Such notification/acknowledgement shall include requesting entity’s name,date and time of authentication, auth response code, last 4 digits of Aadhaar number and purpose ofauthentication, as the case may be.
(2)The Aadhaar number holder shall be notified by the OVSE about any offline verification, through emailand/or SMS and/or other digital means and/or paper based acknowledgement about success or failure ofoffline verification on each request.
(3)In case of authentication failure the requesting entity should, in clear and precise language, inform theresident about the reasons of authentication failure such as Suspended/Cancelled Aadhaar orBiometric/Aadhaar Locking.